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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(5)(iii) in Patna University Act, 1976

(iii)Quorum for meeting of the selection committee. - Quorum for meeting of the selection committee shall be five in which presence of at least two experts shall be necessary.]