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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Assam - Subsection

Section 58(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)All RCC wells should be provided with an outwardly slipping platform of cement concrete (prop. 1:4) and a circular pitch cover roof of G.I. sheets on wooden post height of which above the floor of the platform should not be less than 2.1m.