Himachal Pradesh High Court
Mohan Lal Mehta vs . State Of H.P And Ors. on 5 March, 2022
Bench: Sabina, Satyen Vaidya
Mohan Lal Mehta vs. State of H.P and ors.
.
CWP No. 289 of 2022 05.03.2022 Present Mr. Shyam Singh Chauhan, Advocate for the petitioner.
Mr. Kamal Kant, Deputy Advocate General for respondents No. 1 to 5.
None for respondent No.6.
time to file reply.
r to Learned Deputy Advocate General seeks more List again on 31st May, 2022.
( Sabina )
Judge
March 05, 2022 (Satyen Vaidya )
(naveen) Judge
::: Downloaded on - 05/03/2022 20:12:36 :::CIS