Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(ii) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(ii)The amount to be reimbursed under this clause shall not exceed Rs. 50/- per month.