Himachal Pradesh High Court
Kapura Ram & Ors. vs . State Of H.P. & Ors. on 13 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Kapura Ram & Ors. vs. State of H.P. & Ors. CWP No. 5392 of 2022 a/w CWP No. 5880 of .
202213.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioners in CWP No. 5392 of 2022.
Mr. J.S. Bhogal, Senior Advocate, with Mr. Tarunjeet Singh Bhogal, Advocate, for the petitioners in CWP No. 5880 of 2022.
Mr. Ashok Sharma, Advocate General, with Mr. Shiv Pal Manhans, Additional Advocate General and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents-State.
Mr. Nand Lal Chauhan, Advocate, for respondent No.3 in CWP No. 5392 of 2022 and for respondent No.5 in CWP No. 5880 of 2022.
Mr. Sunil Mohan Goel, Advocate, for respondent No.4 in both the petitions.
Mr. Jiya Lal Bhardwaj, Advocate, for the applicants/proposed respondents.
CWP No. 5392 of 2022 a/w CWP No. 5880 of 2022 List on 15.10.2022, when the respondent-Society shall produce the entire record of the case.
CMP No.14123 of 2022 in CWP No. 5392 of 2022 Reply not filed. Be filed on or before the next date of hearing.
CMP Nos. 14386 & 14297 of 2022 in CWP No. 5392 of 2022 Issue notice. Mr. Shiv Pal Manhans, learned Additional Advocate General, Mr. Nand Lal Chauhan and Mr. Sunil Mohan Goel, Advocates, appear and waive service of notice on behalf of non-applicants/respondent Nos.1 & 2, 3 and 4, respectively. Reply/instructions be filed well before the next date of hearing.
::: Downloaded on - 13/10/2022 20:04:26 :::CIS CMP No. 14298 of 2022.
The application is disposed of with the direction that the applicants/proposed respondents shall file English translation of vernacular document(s) before the next date of hearing.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 13, 2022 (Vinod) ::: Downloaded on - 13/10/2022 20:04:26 :::CIS