Himachal Pradesh High Court
Dr. Arun Singh Thakur vs . State Of H.P. And Others on 28 June, 2022
Bench: Sabina, Satyen Vaidya
Dr. Arun Singh Thakur vs. State of H.P. and others LPA No.112 of 2021 .
28.06.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the appellant.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1 &2//State.
Mr. Deepak Sharma, Advocate on behalf of Mr. Manish Sharma, Advocate, for respondent No.3.
LPA No.112/2021 & CMP No.5927/2022 Learned counsel for the respondents seek time to file reply to the application.
List again on 25.7.2022.
( Sabina )
Judge
( Satyen Vaidya )
June 28, 2022 (KS) Judge
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