Himachal Pradesh High Court
Dr. Arun Singh Thakur vs . State Of Hp & Others on 23 May, 2022
Bench: Sabina, Satyen Vaidya
Dr. Arun Singh Thakur Vs. State of HP & others .
LPA No.112 of 2021 23.05.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 and 2/State. Mr. Dilip Sharma, Senior Advocate with Mr. Deepak Sharma, Advocate, for respondent No.3.
List on the date as already fixed.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 23, 2022 Himalvi ::: Downloaded on - 23/05/2022 20:06:31 :::CIS