Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 6 in The U.P. (Regulation of Building Operations) Regulations, 1960

6.

In deciding applications under Section 7 of the Act, the Prescribed Authority shall generally be guided by such directions as may be given by the Controlling Authority and the State Government, from time to time under Sections 5 and 14 of the Act, respectively.