Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(4) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963 (4)The Rajasthan Civil Services (Classification. Control and Appeal) Rules, 1958, as amended up-to-date;
