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State of Rajasthan - Section

Section 24 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

24. Regulations of Pay, Leave, Allowance, Pension Etc.

- Except as provided in these Rules, the pay, allowances. Pension, leave and other conditions of service of the members of the Service, shall be regulated by:-
(1)The Rajasthan Travelling Allowance Rules, 1949, as amended up to date;
(2)The Rajasthan Civil Services, (Unification of Pay Scales) Rules, 1950, as amended up-to-date;
(3)The Rajasthan Civil Services, (Rationalisation of Pay Scales) Rules, 1956, as amended up-to-date;
(4)The Rajasthan Civil Services (Classification. Control and Appeal) Rules, 1958, as amended up-to-date;
(5)The Rajasthan Service Rules, 1951 as amended up-to-date;
(6)The Rajasthan Civil Services (Revised Pay) Rules, 1961; and
(7)any other rules prescribing general conditions of Service made by the appropriate Authority under the proviso to Article 309 of the Constitution of India and for the time being hi force.