Delhi High Court - Orders
Baba Moni Ji Maharaj College Of Pharmacy vs Pharmacy Council Of India & Anr on 15 January, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 342/2021 & CM APPL. 896/2021
BABA MONI JI MAHARAJ
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
7
+ W.P.(C) 343/2021 & CM APPL. 897/2021
SHANTI BHARAT SINGH
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
39
+ W.P.(C) 536/2021 with CM APPLs. 1439-1441/2021
SAINGER COLLEGE OF PHARMACY & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
40
+ W.P.(C) 537/2021 & CM APPL. 1444/2021
CH. CHARAN SINGH INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
41
+ W.P.(C) 538/2021
SHANTI COLLEGE OF MEDICAL EDUCATION ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
42
+ W.P.(C) 539/2021
G C COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
43
+ W.P.(C) 541/2021
S D COLLEGE OF MEDICAL EDUCATION ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 1 of 12
44
+ W.P.(C) 543/2021
CHALLENGER COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
45
+ W.P.(C) 545/2021
RAMAN PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
46
+ W.P.(C) 546/2021
SHREE SHYAM COLLEGE OF
MEDICAL EDUCATION ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
47
+ W.P.(C) 548/2021 & CM APPL. 1451/2021
SS MEMORIAL INSTITUTE OF MEDICAL SCIENCE..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
49
+ W.P.(C) 550/2021 & CM APPL. 1453/2021
DR. BHIMRAO AMBEDKAR
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
50
+ W.P.(C) 559/2021 with CM APPL. 1469-1470/2021
VEER TEJA PHARMACY COLLEGE & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
55
+ W.P.(C) 574/2021
MLD PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 2 of 12
56
+ W.P.(C) 575/2021
PSP COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
57
+ W.P.(C) 576/2021
BARONIA GROUP OF INSTITUTES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
58
+ W.P.(C) 577/2021
B.R.P.V. COLLEGE OF NURSING AND PHARMACY..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
60
+ W.P.(C) 583/2021
A.S.B.D. COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
61
+ W.P.(C) 584/2021
SATYABHAMA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
71
+ W.P.(C) 598/2021
JSSM PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
73
+ W.P.(C) 600/2021
D M R PARAMEDICAL COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
74
+ W.P.(C) 601/2021
F A PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 3 of 12
75
+ W.P.(C) 602/2021
GURUKUL PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
78
+ W.P.(C) 609/2021
MAHARANA PRATAP PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
79
+ W.P.(C) 610/2021
GRAMODAYA COLLEGE OF MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
80
+ W.P.(C) 611/2021
BHARTIYA PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
81
+ W.P.(C) 612/2021
KRISHNA INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
82
+ W.P.(C) 613/2021
INDRESH VERMA INSTITUTE OF PHARMACY
AND PARAMEDICALS ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
83
+ W.P.(C) 614/2021
KRISHNA PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 4 of 12
84
+ W.P.(C) 615/2021
SHRI RAM GOPAL SINGH
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
85
+ W.P.(C) 616/2021
SANTOSHI MAA PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
86
+ W.P.(C) 617/2021
P.P. SINGH SMARAK EDUCATION COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
87
+ W.P.(C) 618/2021
PRABHAT JYOTIRMOYEE PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
88
+ W.P.(C) 619/2021
DHANPATI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
89
+ W.P.(C) 620/2021
DULARANI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
90
+ W.P.(C) 621/2021
ABHAY PRATAP SINGH PHARMACY
COLLEGE (KAUSHAMBI) ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 5 of 12
92
+ W.P.(C) 623/2021
K.D. INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
93
+ W.P.(C) 624/2021
ABHAY PRATAP SINGH PHARMACY
COLLEGE (FATEHPUR) ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
94
+ W.P.(C) 625/2021
BALAJI NURSING AND PARAMEDICAL
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
95
+ W.P.(C) 626/2021
MANGLAM COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
96
+ W.P.(C) 627/2021
AKSHAY PHARMACY INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
97
+ W.P.(C) 628/2021
TAPSTHALI COLLEGE OF MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
98
+ W.P.(C) 629/2021
SHRI SABHA PATA PANDEY COLLEGE OF
MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 6 of 12
99
+ W.P.(C) 630/2021
KIRAN SINGH PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
100
+ W.P.(C) 631/2021
YASHIKA PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
101
+ W.P.(C) 632/2021
SUBHADRA DEVI MULARAM
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
104
+ W.P.(C) 635/2021 & CM APPL. 1588/2021
GLOBAL INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
105
+ W.P.(C) 636/2021
SHRI MOHAR SINGH COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
106
+ W.P.(C) 638/2021
MAMTA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
107
+ W.P.(C) 639/2021
MAA JANKI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 7 of 12
108
+ W.P.(C) 641/2021
VINAYAK COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
111
+ W.P.(C) 644/2021
RAJENDRA PRASAD MEMORIAL
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
112
+ W.P.(C) 645/2021
SOHAN LAL COLLEGE OF PHARMACY
AND PARAMEDICAL SCIENCE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
114
+ W.P.(C) 647/2021
SMT. VIMLA SINGH MEMORIAL
COLLEGE OF MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
115
+ W.P.(C) 648/2021
SMT. YASHODA DEVI COLLEGE OF
MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
116
+ W.P.(C) 650/2021
SHRI RAM JANKI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
117
+ W.P.(C) 651/2021
GURU PRASAD SINGH COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 8 of 12
118
+ W.P.(C) 653/2021
PRITEE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
119
+ W.P.(C) 654/2021
VDM COLLEGE OF MANAGEMENT
AND PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
120
+ W.P.(C) 655/2021
SHRI HARIDATT COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
121
+ W.P.(C) 656/2021
JAIN PHARMACY COLLEGE OF EDUCATION ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
122
+ W.P.(C) 657/2021
RAMNATH MUNSHI NURSING AND
PARAMEDICAL PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
123
+ W.P.(C) 658/2021
UJJWAL PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
124
+ W.P.(C) 659/2021
CHAND PHARMACY INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 342/2021 & connected matters Page 9 of 12
125
+ W.P.(C) 661/2021
MUSAFIR BAL GOPAL PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
126
+ W.P.(C) 662/2021
RAMKALI PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
128
+ W.P.(C) 673/2021
MEDICARE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
129
+ W.P.(C) 674/2021
RAMPAL SINGH PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
130
+ W.P.(C) 676/2021
R.P.S.N.B.S. COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
131
+ W.P.(C) 678/2021
WISDOM PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Present: Mr.Mayank Manish & Ravi Kant, Advocates for the petitioners
in Item nos. 55, 56, 57, 58, 60, 61, 71, 73, 74, 75, 78, 79, 80,
81, 82, 83, 84, 85, 86, 87, 88, 89, 90, 92, 93, 94, 95, 96, 97, 98,
99, 100, 101, 105, 106, 107, 108, 111, 112, 114, 115, 116, 117,
118, 119, 120, 121, 122, 123, 124, 125, 126, 128, 129, 130, 131
Mr. Amitesh Kumar, Ms. Binisa Mohanty & Ms. Priti Kumari,
Advocates for the petitioners in Item no. 39
Mr. R.K. Ruhil & Ms. Priyanka Singh, Advocates for petitioner
in Item no. 104
W.P.(C) 342/2021 & connected matters Page 10 of 12
Mr.Kapil Kumar, Advocate for petitioner in item no. 50.
Mr. Zoheb Hossain, Advocate with Mr. Piyush Goyal,
Advocate for Respondent No. 1/PCI in Item Nos. 39-47, 49, 50,
55-58, 60, 61, 71, 73-75, 78-90, 92-101, 104-108, 111-112,
114-126, 128-131.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.01.2021 The proceedings in the matter have been conducted through video conferencing.
CM APPLs. 1439 & 1441/2021 (exemption) in W.P.(C) 536/2021 CM APPL. 1469/2021 (exemption) in W.P.(C) 559/2021 CM APPL. 1588/2021 (exemption) in W.P.(C) 635/2021 Exemption allowed, subject to all just exceptions. The application is disposed of.
CM APPL. 896/2021 (for directions) in W.P.(C) 342/2021 CM APPL. 897/2021 (for directions) in W.P.(C) 343/2021 CM APPL. 1440/2021 (stay) in W.P.(C) 536/2021 CM APPL. 1444/2021 (ad interim orders) in W.P.(C) 537/2021 CM APPL. 1451/2021 (ad interim orders) in W.P.(C) 548/2021 CM APPL. 1453/2021 (ad interim orders) in W.P.(C) 550/2021 CM APPL. 1470/2021 (ad interim orders) in W.P.(C) 559/2021 In view of the judgment of the Hon'ble Division Bench dated 22.12.2020 in LPA 317/2020 [Jagannath Institute of Pharmacy vs. Pharmacy Council of India & Anr.] and connected matters, these applications are dismissed.
W.P.(C) 342/2021 & connected matters Page 11 of 12W.P.(C) 342/2021, W.P.(C) 343/2021, W.P.(C) 536/2021, W.P.(C) 537/2021, W.P.(C) 538/2021, W.P.(C) 539/2021, W.P.(C) 541/2021, W.P.(C) 543/2021, W.P.(C) 545/2021, W.P.(C) 546/2021, W.P.(C) 548/2021, W.P.(C) 550/2021, W.P.(C) 559/2021, W.P.(C) 574/2021, W.P.(C) 575/2021, W.P.(C) 576/2021, W.P.(C) 577/2021, W.P.(C) 583/2021, W.P.(C) 584/2021, W.P.(C) 598/2021, W.P.(C) 600/2021, W.P.(C) 601/2021, W.P.(C) 602/2021, W.P.(C) 609/2021, W.P.(C) 610/2021, W.P.(C) 611/2021, W.P.(C) 612/2021, W.P.(C) 613/2021, W.P.(C) 614/2021, W.P.(C) 615/2021, W.P.(C) 616/2021, W.P.(C) 617/2021, W.P.(C) 618/2021, W.P.(C) 619/2021, W.P.(C) 620/2021, W.P.(C) 621/2021, W.P.(C) 623/2021, W.P.(C) 624/2021, W.P.(C) 625/2021, W.P.(C) 626/2021, W.P.(C) 627/2021, W.P.(C) 628/2021, W.P.(C) 629/2021, W.P.(C) 630/2021, W.P.(C) 631/2021, W.P.(C) 632/2021, W.P.(C) 635/2021, W.P.(C) 636/2021, W.P.(C) 638/2021, W.P.(C) 639/2021, W.P.(C) 641/2021, W.P.(C) 644/2021, W.P.(C) 645/2021, W.P.(C) 647/2021, W.P.(C) 648/2021, W.P.(C) 650/2021, W.P.(C) 651/2021, W.P.(C) 653/2021, W.P.(C) 654/2021, W.P.(C) 655/2021, W.P.(C) 656/2021, W.P.(C) 657/2021, W.P.(C) 658/2021, W.P.(C) 659/2021, W.P.(C) 661/2021, W.P.(C) 662/2021, W.P.(C) 673/2021, W.P.(C) 674/2021, W.P.(C) 676/2021, W.P.(C) 678/2021.
1. Issue notice. Mr. Piyush Goyal, learned counsel, accepts notice on behalf of the respondents in these petitions.
2. Counter affidavit be filed within two weeks. Rejoinder thereto, if any, be filed within two weeks thereafter.
3. List alongwith the connected matters on 08.02.2021.
PRATEEK JALAN, J JANUARY 15, 2021 'hkaur' W.P.(C) 342/2021 & connected matters Page 12 of 12