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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Bihar - Subsection

Section 160(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)adequate number of differential ground fault circuit breakers are installed for every electrical distribution system and its sub-system used at an excavation or tunnelling work and the sensitivity of each of circuit breaker is adjusted in accordance with the requirement set out in accordance with the relevant national standards;