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State of Bihar - Section

Section 160 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

160. Circuit breaker.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)adequate number of differential ground fault circuit breakers are installed for every electrical distribution system and its sub-system used at an excavation or tunnelling work and the sensitivity of each of circuit breaker is adjusted in accordance with the requirement set out in accordance with the relevant national standards;
(b)no semi-enclosed fuse unit is used in underground place at an excavation or tunnelling work.