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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(a) in Tamil Nadu Music and Fine Arts University Act, 2013

(a)The Controller of Examinations shall be an academician in the field of Art and Culture with a degree of Bachelor of Music or Fine Arts or Performing Arts and a whole time salaried officer of the University appointed by the Syndicate on the recommendation of the Vice-Chancellor for such period and on such terms and conditions as may be prescribed.