Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 13B in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

13B.

The Committee will be competent to sanction any adequate amount for construction of cottage wards and hostels at important places for welfare of employees of education department.