Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(2) in The Rajasthan Agricultural Produce Markets Rules, 1963 (2)LFkkuh; izkf/kdkjh] vf/kfu;e dh /kkjk 7 ds v/khu fuokZfpr O;fDr;ksa ds uke dyDVj ;k mlds }kjk bl fufer izkf/kd`r vf/kdkjh dks] dyDVj ;k mlds }kjk fufer izkf/kd`r vf/kdkjh }kjk fu;r rkjh[k ds iwoZ fyf[kr esa lwfpr djsxkA]
