Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 25 in The Rajasthan Agricultural Produce Markets Rules, 1963 25. [ [Substituted by Notification No. F. 7(18)-2/2005, dated 26.9.2005-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 3.10.2005, page 77(1), vide G.S.R. 49 = 2006 RSCS/Part II/page 95/H. 39.] dyDVj dks izfrfuf/k;ksa ds ukeksa dh lwpuk +& (1) LFkkuh; izkf/kdkjh ds fuokpZu&{ks= ls izfrfuf/k og O;fDr gksxk tks ,sls uxjikfydk cksMZ ;k uxj ifj"kn ;k uxj fuxe ;k] ;FkkfLFkfr] xzke iapk;r] ftlesa iz/kkue.Mh ;kMZ vofLFkr gS] }kjk lnL;ksa esa ls fuokZfpr fd;k tk;sA(2)LFkkuh; izkf/kdkjh] vf/kfu;e dh /kkjk 7 ds v/khu fuokZfpr O;fDr;ksa ds uke dyDVj ;k mlds }kjk bl fufer izkf/kd`r vf/kdkjh dks] dyDVj ;k mlds }kjk fufer izkf/kd`r vf/kdkjh }kjk fu;r rkjh[k ds iwoZ fyf[kr esa lwfpr djsxkA]
