Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016 (III)The test centres constituted at Jammu or Srinagar shall be allotted by the Board and candidates have no choice in this regard.
