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State of Jammu-Kashmir - Section

Section 12 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

12. Entrance Test Centres.

- (I) The Entrance Tests will be conducted at Srinagar/Jammu in the centres to be constituted by the Board from time to time.
(II)The candidates shall have choice to appear in the Test Centre either constituted at Srinagar or Jammu but once this option is exercised, it cannot be changed accordingly.
(III)The test centres constituted at Jammu or Srinagar shall be allotted by the Board and candidates have no choice in this regard.