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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(1)(c) in Punjab Waqf Rules, 2018

(c)if such person cannot be found, by affixing the notice on some conspicuous part of the waqf premises and his last known place of residence or business; or