Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Uttar Pradesh - Subsection Section 38(1) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983 (1)The budget estimate, as compiled under rule 37 shall be placed by the Member-Secretary before the Board by 31st October each year for approval.
