Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 136] [Entire Act]

State of Uttar Pradesh - Subsection

Section 136(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (1), in proviso, for the words and punctuation mark ^^ml lhek rd gksxk tks mlds gkFk yxh gS vkSj ftldk fof'kor~ fuLrkj.k ugha gqvk gSA the words and punctuation mark ^^ml lhek rd gksxk tks mlds gkFk yxh gSA shall be substituted;