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State of Uttar Pradesh - Section

Section 136 in U.P. Revenue Code (Amendment) Act, 2016

136. Amendment of Section 181.

- In Section 181 of the said Code, in Hindi version, -
(a)in sub-section (1), in proviso, for the words and punctuation mark ^^ml lhek rd gksxk tks mlds gkFk yxh gS vkSj ftldk fof'kor~ fuLrkj.k ugha gqvk gSA the words and punctuation mark ^^ml lhek rd gksxk tks mlds gkFk yxh gSA shall be substituted;
(b)in sub-section (2), for the word ^^izfrHkwr the word izfrHkw and for the words ^^Loa; ckdhnkj jgk gks the words Lo;a O;frdzeh gks shall be substituted.