Section 30(3) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

[Cites 0, Cited by 0] [Section 30] [Entire Act]

(3)In every hospital attached to the institution where there is provision for in-patient cots, the following scale has to be followed:

S. No. Night clothing and bedding Scale forsupply
1.	Mattress	One per bed per 3 years.
2.	Cotton bed sheets	Four per bed per year.
3.	Pillows	One per bed per two year.
4.	Pillow covers	Four per bed per year.
5.	Woollen blankets	One per bed per 2 years.
6.	Pyjamas and loose shirts (hospital type forboys)	3 pairs per child per year.
7.	Skirts and blouses or salwar kameez for girls	3 pairs per child per year.
8.	Cotton durry	One per bed per three years.

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