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State of Jharkhand - Section

Section 30 in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

30. Clothing, Bedding, Toileteries and other Articles.

(1)The clothing and bedding shall be as per the scale and climatic conditions. The requirements of each child and the minimum standards for clothing and bedding shall be as under:
A. Bedding
S. No. Article Quantity to be provided per child
1. Mattress 1 at the time of admission and subsequently 1after every 1 year.
2. Cotton Durry 2 at the time of admission and subsequently 2after every 2 years.
3. Cotton bed sheets 2 at the time of admission and subsequently 1after every 6 months.
4. Pillow (Cotton stuffed) 1 at the time of admission and subsequently 1after every 1 year.
5. Pillow covers 1 at the time of admission and subsequently 1after every 1 year.
6. Cotton blankets/ Khes 2 at the time of admission and subsequently 1after every 2 years.
7. Cotton filled quilt 1 at the time of admission and subsequently 1after every 2 years (in cold region in addition to the blankets).
8. Mosquito net 1 at the time of admission and subsequently 1after every 6 months.
9. Cotton towels 2 at the time of admission and subsequently 1after every 3 months.
B. Clothing for Girls
S. No. Article Quantity per child
1 Skirts and Blouse or Salwar Kameez or Half Sariwith Blouse and Petticoat 5 sets per year for girls depending on age andregional preferences.
2 Age appropriate undergarments 3 sets every quarter.
3 Sanitary Towels 12 packs per year for older girls.
4 Woollen Sweaters (full sleeves) 2 sweaters yearly.
5 Woollen Sweaters (Half sleeves) 2 sweaters yearly.
6 Woollen Shawls 1 per year.
7 Nightwear 2 sets every 6 months.
C. Clothing for Boys
S. No. Article Quantity per child
1 Shirts 2 at the time of admission and subsequently 1after every 6 months.
2 Shorts 2 at the time of admission and subsequently 1after every 6 months for younger boys.
3 Pants 2 at the time of admission and subsequently 1after every 6 months for older boys.
4 Age appropriate undergarments 3 sets every quarter.
5 Woollen jerseys(full sleeves) 2 yearly.
6 Woollen jerseys (half sleeves) 2 yearly.
7 Woollen Caps 1 in 1 year.
8 Kurta Pyjama for night wear 2 sets every 6 months.
D. Miscellaneous Articles
1. Slippers 1 pair at the time of admission and subsequentlyafter every 6 months.
2. Sports shoes 1 pair at the time of admission and subsequently1 pair after every 1 year.
3. School uniform 2 sets every six months for children attendingschools.
4. School bag 1 every year for children attending schools.
5. School shoes 1 pair at the time of admission in school andsubsequently 1 pair after every 6 months.
6. Handkerchiefs 2 at the time of admission and subsequently 2after every 2 months.
7. Socks 3 pairs every six months.
8. Stationery As per need.
(2)In addition to the clothing specified above, each child shall be provided, once in three years, with a suit consisting of one white shirt, one pair of shorts or pants, one pair of white canvas shoes and one blazer for use during ceremonial occasions. In the case of girls it shall be one white half sari or one salwar kameez or one white skirt and one white blouse, a pair of white canvas shoes and a blazer.
(3)In every hospital attached to the institution where there is provision for in-patient cots, the following scale has to be followed:
S. No. Night clothing and bedding Scale forsupply
1. Mattress One per bed per 3 years.
2. Cotton bed sheets Four per bed per year.
3. Pillows One per bed per two year.
4. Pillow covers Four per bed per year.
5. Woollen blankets One per bed per 2 years.
6. Pyjamas and loose shirts (hospital type forboys) 3 pairs per child per year.
7. Skirts and blouses or salwar kameez for girls 3 pairs per child per year.
8. Cotton durry One per bed per three years.
(4)Toiletry: Every resident of the Child Care Institution shall be issued oil, soap and other material as per the following scale:
S. No. Items Quantity to be issued per child
1. Hair Oil for grooming the hair 100 ml per month.
2. Toilet soap/handwash 2 bars of 100gm per month.
3. Tooth brush 1 in every 3 months.
4. Toothpaste 100gm (a tube) per month.
5. Comb 1 in every 3 month.
6. Shampoo sachets 8 in a month (10ml/ per sachet).
7. Bathing soap 2 bars of 125gm per month.
8. Hair clip/ band 2 bands in 3 month.
9. Moisturiser or coldcream (during winters) 250 ml in a month.
(5)For washing of clothes and towels, bed-sheet, etc., the following scale may be followed:
(i)washing soap: 3 soaps for one month (125 gms) or equivalent washing powder;
(ii)whitening or bleaching agent to the extent required only for white clothing.
The hospital clothing shall not be mixed with other clothing at the time of washing and if necessary, the Superintendent can issue the above items separately for washing of hospital clothing. The superintendent may get installed washing machines, as required.
(6)The following items shall be provided for maintaining the Child Care Institutions in a healthy and sanitary condition:
S. No. Items Scale of Supply
1. Broom stick 25 to 40 per month depending on the area of theinstitution.
2. Pesticide spray As per the institution doctor's advice.
3. Effective bugs killing agent As required.
4. Phenyl and cleaning acid Depending on the area of lavatories to be(daily) cleaned as per institution doctor's advice.
5. Mosquito repellent machines 2 per room per month with adequate fillets.