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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(4) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(4)The Committee shall conduct written test/interview of the candidates belonging to sub-clauses (2) and (3) above separately in the following subjects :
(A) General Knowledge ... 15 Marks
(B) Hindi Drafting ... 15 Marks
(C) Hindi Typing ... 15 Marks
(D) Interview ... 05 Marks
  Total … 50 Marks