Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(4)(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(a)record on its counterfoil, the serial number of the voter as entered in the marked copy of the voters' list;