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State of Odisha - Section

Section 15 in The Orissa Veterinary Council Rules, 1997

15. Publication of the list of contesting candidates.

(1)Immediately after the expiry of the period within which candidature may be withdrawn under Rule 14, the Returning Officer shall prepare and publish a list of contesting candidates who were validly nominated.
(2)The said list shall contain the names in alphabetical order and the addresses of the contesting candidates as given in the nomination papers.
(3)The said list shall be published in the official Gazette and be given wide publicity in such manner as the Registering Officer may deem fit.