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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1) in The Orissa Veterinary Council Rules, 1997

(1)Immediately after the expiry of the period within which candidature may be withdrawn under Rule 14, the Returning Officer shall prepare and publish a list of contesting candidates who were validly nominated.