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State of Rajasthan - Section

Section 62 in Rajasthan District Board Account Rules

62.

The pay of establishment which is treated as a contingent charge shall not be included in pay bills.Note. - (i) Rules 48 to 62 shall not apply to establishment charged to works.(ii)(1) Fixed monthly contingent or Stationery allowance to moharrirs etc., if any, shall be drawn on the salary bills along with the pay of the Officials concerned.
(2)The pay of labour gang and workmen etc., shall be drawn on muster rolls, in form 24 even if they are employed on monthly rates as they do not form part of the regular establishment.