Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Rajasthan - Subsection Section 62(2) in Rajasthan District Board Account Rules (2)The pay of labour gang and workmen etc., shall be drawn on muster rolls, in form 24 even if they are employed on monthly rates as they do not form part of the regular establishment.
