Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1176 in The Colonial Prisoners Removal (Repeal) Act, 2001 1176. [9th May, 2001]An Act to repeal the Colonial Prisoners Removal Act, 1884.BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-
