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Union of India - Act

The Colonial Prisoners Removal (Repeal) Act, 2001

UNION OF INDIA
India

The Colonial Prisoners Removal (Repeal) Act, 2001

Act 12 of 2001

  • Published on 9 May 2001
  • Commenced on 9 May 2001
  • [This is the version of this document from 9 May 2001.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Colonial Prisoners Removal (Repeal) Act, 2001ACT NO. 12 OF 2001

1176.

[9th May, 2001]An Act to repeal the Colonial Prisoners Removal Act, 1884.BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

1. Short title.

-This Act may be called the Colonial Prisoners Removal (Repeal) Act, 2001.

31. 2. Repeal of Acts 47 and 48 Vict., C. 31.

-The Colonial Prisoners Removal Act, 1884 is hereby repealed.