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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(1)The District Magistrate or any other person so authorised or the Commissioner of Police, as the case may be, may himself enter or authorise any officer subordinate to him to enter, any place to search and trace any person in compliance of a requisition.