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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1)(vi) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(vi)the fabricator's certificate in case of change in prime mover or running gear, as the case may be, in respect of a vehicle for transport of compressed gases.