Himachal Pradesh High Court
Ashok Kumar vs . H.P. Vidhan Sabha & Ors. on 17 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Ashok Kumar Vs. H.P. Vidhan Sabha & Ors.
CWP No.4774 of 2015 .
17.03.2023 Present: None for the petitioner.
Mr. Anshul Attri, Advocate, for respondent No.1.
None for respondents No.2 to 6.
None appears on behalf of the petitioner.
List on 25.04.2023.
r Jyotsna Rewal Dua
March 17, 2023 Judge
Mukesh
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