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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Ashok Kumar vs . H.P. Vidhan Sabha on 19 October, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

.

Ashok Kumar vs. H.P. Vidhan Sabha CWP No. 4774 of 2015 19.10.2022 Present: Ms. Ranjana Chauhan, Advocate, vice Mr. Nitin Thakur, Advocate for the petitioner.

Mr. Vijay Kumar, Advocate, vice Mr. Anshul Attri, Advocate for respondent No.1.

None for respondents No. 2.

None for respondents No. 3 to 6.

Learned original counsel for the appearing parties are not available today, on account of sudden demise of Ms. Ranjana Parmar, Senior Advocate. Therefore, on request made on their behalf, matter is adjourned.

List on 05.12.2022.

(Vivek Singh Thakur), Judge.

19th October, 2022 (subhash) ::: Downloaded on - 19/10/2022 20:09:08 :::CIS