Section 42(8)(iii) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

[Cites 0, Cited by 0] [Section 42(8)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(8)(iii) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

(iii)if he is in service under the Central Government or a State Government, he shall seek retirement from such service before his appointment to the post; and

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Union of India - Subsection

Section 42(8)(iii) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996