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State of Tamilnadu - Section

Section 6 in Tamil Nadu Infrastructure Development Rules, 2012

6. Website for Publishing Project list.

(1)The details of the projects recommended by the Board under sub-section (5) of section 14 of the Act shall be published on the official website of the Government of Tamil Nadu (www.tn.gov.in) and the official website of the Board (www.tnidb.org) in the format contained in Appendix I;
(2)The Board shall assign a unique project identity code number for each of the projects recommended by it, which shall be referred to in all correspondences with the Board relating to the project.