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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Infrastructure Development Rules, 2012

(1)The details of the projects recommended by the Board under sub-section (5) of section 14 of the Act shall be published on the official website of the Government of Tamil Nadu (www.tn.gov.in) and the official website of the Board (www.tnidb.org) in the format contained in Appendix I;