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Himachal Pradesh High Court

Bhupinder Singh Verma vs State Of Hp And Ors on 31 May, 2022

Bench: Sabina, Satyen Vaidya

Bhupinder Singh Verma Vs State of HP and ors .

CWP No.4493 of 2021 31.5.2022 Present: Mr. Sumit Himalvi, Advocate on behalf of Mr. Ravinder Singh Chandel, Advocate, for the petitioner.

Mr. P.K. Bhatti, Deputy Advocate General, for the respondents­State.

There is a request for adjournment on behalf of learned counsel for the petitioner.

List again on 11.10.2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) 31 May, 2022 st Judge (mamta) ::: Downloaded on - 01/06/2022 20:05:20 :::CIS