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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Bhupender Singh Verma vs . State Of H.P. & Others. on 5 March, 2022

Bench: Sabina, Satyen Vaidya

Bhupender Singh Verma vs. State of H.P. & Others.

.

CWP No.4493 of 2021.

05.03.2022 Present: Mr. Abhishek Negi, Advocate on behalf of Mr. R.S. Chandel, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.1 to 4.

Learned counsel for the petitioner requests for an adjournment.

r to List again on 31st May, 2022.

(Sabina) Judge (Satyen Vaidya) Judge March 05, 2022 (ps/vh) ::: Downloaded on - 05/03/2022 20:12:41 :::CIS