Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Assam - Subsection Section 55(1) in Assam Elementary Education Act, 1962 (1)On and from the date on which this Act comes into force the Assam Basic Education Act, 1954(Assam Act XXVI of 1954) shall be repealed.
