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[Cites 0, Cited by 0] [Section 222] [Entire Act]

State of West Bengal - Subsection

Section 222(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Every motor vehicle except a tractor or a trailer shall, unless adequate protection is afforded by the body of the motor vehicle, be provided with wings or other similar fittings to catch, so far as practicable, mud or water thrown up by the rotation of the wheels.