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[Cites 0, Cited by 0] [Section 7A(5)] [Section 7A] [Entire Act]

State of Chattisgarh - Subsection

Section 7A(5)(v) in The Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

(v)Goods in respect of which composition is made and local area in respect of which such goods arc local goods.]