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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Chattisgarh - Subsection

Section 7A(5) in The Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

(5)The following particulars of dealers who have cither opted for or who have opted out of the composition scheme shall be published by the Commissioner in the "Chhattisgarh Gazette" for general information. The particulars shall also be published in such local newspapers as the Commissioner may direct.
(i)Name and full address of the dealer.
(ii)Registration number under the Vanijyik Kar Adhiniyam.
(iii)Date from which he has opted for the composition scheme.
(iv)Date from which he has opted out of the composition scheme.
(v)Goods in respect of which composition is made and local area in respect of which such goods arc local goods.]