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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Manipur - Subsection

Section 38(11) in Manipur International University Act, 2018

(11)The Registrar shall arrange/superintend, conduct and take steps to evaluate all the examinations/ test held/ conducted by the University, as directed by the Academic Council, Governing Board or by the Chancellor.