Section 2(1)(c) in The Service Tax and Central Excise (Furnishing of Annual Information Return) Rules, 2016

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Digital signature" has the same meaning as assigned to it in the Information Technology Act, 2000 (21 of 2000);

Legal Document View