Section 27(1)(c) in The Rajasthan Public Trust Rules, 1962

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(c) in The Rajasthan Public Trust Rules, 1962

(c)whether the cash balance and vouchers in the custody of the manager or working trustee on the date of the audit were in agreement with the accounts:

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State of Rajasthan - Subsection

Section 27(1)(c) in The Rajasthan Public Trust Rules, 1962