Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(xiii) in The Punjab Land Revenue Rules (xiii)[ report any breach or cut in a Government Irrigation canal or channel to the nearest canal officer, [ - ] [Added by Punjab Government notification No. 1214-R, dated 22nd May, 1942.] or canal patwari.]
